KALYAN RAI SURANA, . MRIDUL KUMAR KALITA

83 recorded High Court judgment(s) · 2023–2026

Courts

Disposal nature

Recent judgments

• ANANTA KUMAR ROY @ ANANTA MANDAL v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2026-04-07)
• UDAY SHANKAR KURI v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2026-03-30)
• HASU ALI v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2026-03-30)
• BAKULI DEBNATH v. UNION OF INDIA AND 4 ORS. — Gauhati High Court (2026-03-30)
• ABDUL ALI @ ABDUL NOOR v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2026-03-16)
• THE UNION OF INDIA AND ORS v. SUBHASHIS CHAKRABORTY — Gauhati High Court (2026-03-16)
• JAMILA KHATUN ALIAS JAMELA KHATUN ALIAS JAMILA BEGUM v. THE UNION OF INDIA AND OTHRS — Gauhati High Court (2026-03-15)
• TAPAN NAG v. THE UNION OF INDIA AND 7 ORS. — Gauhati High Court (2026-03-15)
• OBIRAN NESSA @ OBI NESSA @ ABIRAN NESSA v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2026-03-15)
• CHAHAR BANU BEGUM @ SAHAR BHANU BIBI v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2026-03-15)