KALYAN RAI SURANA, . MANISH CHOUDHURY

46 recorded High Court judgment(s) · 2023–2026

Courts

Gauhati High Court

Disposed Of	43
Dismissed	2
Dismissed on withdrawal with liberty to approach again	1

MD NOOR ISLAM @ MALAN ALI v. THE UNION OF INDIA AND 3 ORS — Gauhati High Court (2026-05-11)
XXXX v. IN RE - THE STATE OF NAGALAND AND 7 ORS — Gauhati High Court (2026-03-09)
XXX v. IN RE THE STATE OF NAGALAND AND ORS — Gauhati High Court (2026-03-09)
M/S BRAHMAPUTRA DISTILLERY AND ANR v. ASSOCIATED ALCOHOL AND BEVERAGES COMPANY — Gauhati High Court (2025-12-17)
MS BRAHMAPUTRA DISTILLERY AND ANR v. ASSOCIATED ALCOHOL AND BEVERAGES COMPANY — Gauhati High Court (2025-12-17)
SHREE GAUTAM CONSTRUCTION COMPANY LIMITED v. THE UNION OF INDIA AND 7 ORS. — Gauhati High Court (2025-10-23)
MD. SELIM FARAZI v. THE UNION OF INDIA AND 11 ORS. — Gauhati High Court (2025-09-10)
FATEMA KHATUN v. THE STATE OF ASSAM AND 8 ORS — Gauhati High Court (2025-09-04)
ATAR ALI v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2025-06-02)
ANOWARA BEGUM @ ANOWARA KHATUN v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2025-05-26)