LexKALYAN RAI SURANA, . MALASRI NANDI
233 recorded High Court judgment(s) · 2022–2025
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 233 |
Disposal nature
| Disposed Of | 211 |
| Dismissed | 9 |
| Allowed | 5 |
| Closed | 5 |
| Dismissed on withdrawal with liberty to approach again | 3 |
Recent judgments
- RAJU SAHA v. THE STATE OF ASSAM AND 2 ORS. — Gauhati High Court (2025-06-19)
- SMTI. LEENA KRISHNA KAKATI v. THE STATE OF ASSAM AND 2 ORS. — Gauhati High Court (2025-06-19)
- BARNALI DEVI v. THE STATE OF ASSAM AND 3 ORS. — Gauhati High Court (2025-06-19)
- KAUSHIK KALITA v. THE STATE OF ASSAM AND 2 ORS. — Gauhati High Court (2025-06-19)
- AMRIT JYOTI SHARMA v. THE STATE OF ASSAM AND 2 ORS — Gauhati High Court (2025-06-19)
- KAVITA DAS v. THE STATE OF ASSAM AND 3 ORS. — Gauhati High Court (2025-06-19)
- SMTI RUMI SAIKIA v. THE STATE OF ASSAM AND 2 ORS — Gauhati High Court (2025-06-19)
- NISHA MONI DEKA v. THE STATE OF ASSAM AND ANR. B — Gauhati High Court (2025-06-19)
- GEETALI DOLEY v. THE STATE OF ASSAM AND 3 ORS. — Gauhati High Court (2025-06-19)
- SRI BHASKAR DUTTA DAS v. STATE OF ASSAM AND 2 ORS — Gauhati High Court (2025-06-19)