LexKALYAN RAI SURANA, . KARDAK ETE
42 recorded High Court judgment(s) · 2023–2025
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 42 |
Disposal nature
| Disposed Of | 38 |
| Dismissed | 3 |
| Closed | 1 |
Recent judgments
- SONABHAN BEWA @ SONA KHATUN v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2025-04-08)
- AMZAD TALUKDAR @ AMZAD ALI v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2025-01-07)
- MALEKA KHATUN v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2024-12-12)
- MD. SAHJAHAN ALI v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2024-11-18)
- MALAM MIAH v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2024-11-13)
- RAIJAN BEGUM v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2024-11-12)
- LAILI KHATUN v. THE UNION OF INDIA AND 7 ORS — Gauhati High Court (2024-11-12)
- ADHIR SARKAR @ ADHIR CHANDRA SARKAR v. THE UNION OF INDIA AND 7 ORS. — Gauhati High Court (2024-11-10)
- ABIDA BEGUM v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2024-11-10)
- JAMIR CHAN @ MD. JAMIR ALI v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2024-11-10)