KALYAN RAI SURANA

7,290 recorded High Court judgment(s) · 2017–2026

Courts

Gauhati High Court

7290

Disposed Of	4223
Dismissed	1022
Allowed	925
Closed	821
Dismissed For Non-prosecution	126
Rejected	88
Dismissed On withdrawal no order for such liberty	31
Dismissed As infractuous	30

SRI H KHELENDRAJIT SHARMA v. THE STATE OF ASSAM AND ORS — Gauhati High Court (2026-06-05)
BILLAL HUSSAIN AND 3 ORS. v. ABDUR REZZAK AND 25 ORS. — Gauhati High Court (2026-06-04)
KOSER ALI and 3 ORS. v. KUDDUS ALI AND 13 ORS. — Gauhati High Court (2026-06-04)
KOSER ALI AND 3 ORS. v. KUDDUS ALI AND 13 ORS. — Gauhati High Court (2026-06-04)
MUSST BELOWA KHATUN v. AMZAD ALI MONDAL AND ORS — Gauhati High Court (2026-06-04)
KOSER ALI AND 3 ORS. v. KUDDUS ALI AND 13 ORS. — Gauhati High Court (2026-06-04)
KOSER ALI and 3 ORS. v. KUDDUS ALI and 15 ORS. — Gauhati High Court (2026-06-04)
MR PRABHU KUMAR PODDAR v. SMT INDU JAIN — Gauhati High Court (2026-06-04)
SHAMIM AHMED v. RAKIB AL HASSAN — Gauhati High Court (2026-06-04)
KOSER ALI and 3 ORS. v. KUDDUS ALI and 15 ORS. — Gauhati High Court (2026-06-04)