KALYAN RAI SURANA, . ANJAN MONI KALITA

43 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• MUSTT MONOWARA KHATUN ALIAS MONOWARA BEGUM v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2026-05-28)
• MUSTT MONOWARA KHATUN ALIAS MONOWARA BEGUM v. UNION OF INDIA AND 3 ORS — Gauhati High Court (2026-05-28)
• JAHARUL ALI @ JAHERUL ISLAM v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2026-04-20)
• SABIYA BEGUM v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2026-03-29)
• ALI AKBAR v. THE UNION OF INDIA AND 7 ORS — Gauhati High Court (2026-03-05)
• VICTOR DAS v. THE UNION OF INDIA AND 4 ORS — Gauhati High Court (2026-02-19)
• BASIRAN NESSA v. THE UNION OF INDIA AND 4 ORS — Gauhati High Court (2026-02-08)
• MUSSTT MONOWARA KHATUN @ MANOWARA BEGUM v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2026-02-08)
• MUSSTT. MONOWARA KHATUN @ MANOWARA BEGUM v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2026-02-08)
• MUSSTT ANISHA KHATOON @ MS. ANISHA KHATUN@ ANISA KHATUN@AANICHA KHATUN@ANISA KHATUN@ ANISHA KHATU v. THE UNION OF INDIA and 4 ORS. — Gauhati High Court (2026-02-06)