KALYAN RAI SURANA, . AJIT BORTHAKUR

21 recorded High Court judgment(s) · 2020–2021

Courts

Disposal nature

Recent judgments

• MURSHID ALI CHOUDHURY v. HONBLE GAUHATI HIGH COURT — Gauhati High Court (2021-02-05)
• SHRI BHASKARJIT PHUKAN @ SWAGADITYA PHUKAN AND ANR v. NATIONAL INVESTIGATION AGENCY — Gauhati High Court (2021-02-05)
• AKHIL GOGOI v. THE NATIONAL INVESTIGATION AGENCY, NIA — Gauhati High Court (2021-01-07)
• ROHIM UDDIN BARBHUIYA v. THE SUPERINTENDANT OF POLICE AND ANR. — Gauhati High Court (2020-12-17)
• JAYALAKSHMI BARUAH v. THE STATE OF ASSAM AND 3 ORS. — Gauhati High Court (2020-12-17)
• BHASKAR CHANDRA DEVA SARMA v. THE STATE OF ASSAM AND 5 ORS. — Gauhati High Court (2020-10-21)
• NIPAN KR PATHAK v. THE STATE OF ASSAM AND 5 ORS. — Gauhati High Court (2020-10-21)
• KUNAL DAS v. THE STATE OF ASSAM AND 3 ORS. — Gauhati High Court (2020-10-21)
• SHRI HARUN LAKRA AND ANR v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2020-10-21)
• SMTI PALLABI SARMA CHAUDHURY v. THE STATE OF ASSAM AND 2 ORS — Gauhati High Court (2020-10-21)