LexKALYAN JYOTI SENGUPTA
1,033 recorded High Court judgment(s) · 2004–2013
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 1033 |
Disposal nature
| DISPOSED | 932 |
| DISMISSED | 86 |
| ALLOWED | 14 |
| REJECTED | 1 |
Recent judgments
- DR. BAL KRISHAN PANWAR and ANPTHER v. S.RAMASWAMI — Uttarakhand High Court (2013-05-27)
- SUNDER PAL SINGH PAL v. RANJAN MISHRA — Uttarakhand High Court (2013-05-24)
- M/S LALKUAN STONE CRUSHERS PVT. LTD. v. STATE and ORS. — Uttarakhand High Court (2013-05-22)
- SMT LALI PANT v. HARSHVARDHAN CHAND — Uttarakhand High Court (2013-05-21)
- KM. PRAVESH v. STATE OF UTTARAKHAND AND ORS — Uttarakhand High Court (2013-05-21)
- ANEES KUMAR UPPAL v. UTTARAKHAND GRAMIN BANK — Uttarakhand High Court (2013-05-17)
- Firasat Hussain v. State Of Uttarakhand AND OTHERS — Uttarakhand High Court (2013-05-17)
- BHAGWATI DEVI v. STATE OF UTTARAKHAND and OTHERS — Uttarakhand High Court (2013-05-17)
- AJAY SINGH KWEERA v. STATE OF UTTARAKHAND and OTHERS — Uttarakhand High Court (2013-05-17)
- Abhishek Rai AND OTHERS v. State Of Uttarakhand AND OTHERS — Uttarakhand High Court (2013-05-17)