KALPESH SATYENDRA JHAVERI,VIJAY KUMAR VYAS

288 recorded High Court judgment(s) · 2016–2018

Courts

Disposal nature

Recent judgments

• PRITHVI SINGH v. SHRI NARESH PAL GANGWAR AND ORS — Rajasthan High Court (2018-08-09)
• NEELAM KHANNA D/O SH. J.C. KHANNA, v. SUBODH AGARWAL — Rajasthan High Court (2018-08-09)
• ANIL KUMAR SHAH S/O SHRI ROOP NARAIN SHAH v. THE STATE OF RAJASTHAN — Rajasthan High Court (2018-08-09)
• KALPANA RATHORE W/O LATE SHRI SATYA PAL SINGH SHEKHAWAT v. SHRI ASUTOSH A T PEDNEKAR — Rajasthan High Court (2018-08-09)
• SHIV BHAGWAN SHARMA S/O SH. NATH MAL CHOTIA v. DR SUBODH AGARWAL — Rajasthan High Court (2018-08-09)
• DR. RENU CHATURVEDI W/O DINESH CHATURVEDI v. DR. SUBODH AGARWAL — Rajasthan High Court (2018-08-09)
• RAMESH CHAND v. SHRI NARESH PAL GANGWAR AND ORS — Rajasthan High Court (2018-08-09)
• AJAY KUMAR JAIN v. SHRI NARESH PAL GANGWAR AND ORS — Rajasthan High Court (2018-08-09)
• HARI SINGH v. STATE OF RAJ AND ORS — Rajasthan High Court (2018-08-09)
• DR. NISHA SHUKLA W/O SHRI SURESH CHAND SHUKLA v. DR. SUBODH AGARWAL, ADDITIONAL CHIEF SECRETARY — Rajasthan High Court (2018-08-09)