KALPESH SATYENDRA JHAVERI,INDERJEET SINGH

45 recorded High Court judgment(s) · 2017–2018

Courts

Disposal nature

Recent judgments

• VIRENDRA AGARWAL v. RAJ. HOUSING BOARD AND ORS. — Rajasthan High Court (2018-08-20)
• MISS RAJNI KUMARI MUDGAL AND ANR v. STATE MEDICAL AN HEALT DEPT ORS — Rajasthan High Court (2018-08-08)
• RAKHI VAISHNAV v. RAJ UNIVERSITY OF HEALTH SCI ORS — Rajasthan High Court (2018-08-07)
• BAJRANG LAL GODIYA v. SURESH PRAKASH SHARMA — Rajasthan High Court (2018-08-06)
• G S SRIVASTAVA v. SMT SHANTI DEVI — Rajasthan High Court (2018-08-06)
• NATIONAL ENGINEERING INDUSTRIES LTD v. ELECTRICITY OMBUDSMAN R V V BHAWAN ANR — Rajasthan High Court (2018-08-03)
• SHANTI DEVI v. BAADRI PRASAD and ORS — Rajasthan High Court (2018-07-26)
• PHOOL CHAND v. BADRI PRASAD and ORS — Rajasthan High Court (2018-07-26)
• HUKUM CHAND v. BADRI PRASAD AND ORS — Rajasthan High Court (2018-07-26)
• COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX v. M/S REVEX POLYMERRS PVT LTD — Rajasthan High Court (2018-07-24)