KAKHETO SEMA
44 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 44 |
Disposal nature
| Disposed Of | 27 |
| Allowed | 8 |
| Dismissed on withdrawal with liberty to approach again | 5 |
| Dismissed On withdrawal no order for such liberty | 2 |
| Rejected | 1 |
| Dismissed | 1 |
Recent judgments
- Ronok Mili v. THE STATE OF AP — Gauhati High Court (2023-09-27)
- Praveen Kumar Jain v. THE STATE OF AP — Gauhati High Court (2023-09-27)
- Smti Sapchi Riang and Anr. v. THE STATE OF AP — Gauhati High Court (2023-09-26)
- Malo Flago v. THE STATE OF AP — Gauhati High Court (2023-09-25)
- Ram Flago v. THE STATE OF AP — Gauhati High Court (2023-09-25)
- The United India Insurance Company Ltd. v. Tenzin Yingsel — Gauhati High Court (2023-09-25)
- The United India Insurance Company Ltd. v. Tenzin Yingsel — Gauhati High Court (2023-09-25)
- Donik Taying and Anr. v. THE STATE OF AP and 3 Ors. — Gauhati High Court (2023-05-03)
- Chokni Niji and 45 Ors. v. THE STATE OF AP and 4 Ors. — Gauhati High Court (2023-05-03)
- All Arunachal Pradesh Elementary Teachers Associations (AAPETA) v. THE STATE OF AP and 34 Ors. — Gauhati High Court (2023-05-03)
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