LexKAKHETO SEMA, . BUDI HABUNG
29 recorded High Court judgment(s) · 2023–2025
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 29 |
Disposal nature
| Disposed Of | 18 |
| Dismissed on withdrawal with liberty to approach again | 5 |
| Allowed | 3 |
| Dismissed | 2 |
| Dismissed On withdrawal no order for such liberty | 1 |
Recent judgments
- SMTI NGAPNON v. THE STATE OF NAGALAND AND 3 ORS — Gauhati High Court (2025-04-23)
- MR. CHINGAI NYAMTO WANGSHA AND ANR v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2024-10-23)
- THE GENERAL SECRETARY, THE ASSEMBLIES OF GOD OF EAST INDIA (AGEI) AND 3 ORS v. SHRI NZIO EZUNG — Gauhati High Court (2024-10-23)
- THE GENERAL SECRETARY, THE ASSEMBLIES OF GOD OF EAST INDIA (AGEI) AND 3 ORS v. SHRI NZIO EZUNG — Gauhati High Court (2024-10-22)
- XXX AND 8 ORS v. THE STATE OF NAGALAND AND ANR — Gauhati High Court (2024-10-16)
- THE UNION OF INDIA AND 3 ORS v. SMTI. MAMATA KUMARI — Gauhati High Court (2024-10-16)
- SMTI. ZHABOUNUO AND 37 ORS v. THE STATE OF NAGALAND AND 19 ORS — Gauhati High Court (2024-10-16)
- MR. LUVUKHU v. STATE OF NAGALAND AND 3 ORS — Gauhati High Court (2024-10-16)
- MR. VIVITO v. STATE OF NAGALAND AND 3 ORS — Gauhati High Court (2024-10-16)
- SMTI. ZHABOUNUO AND 37 ORS v. THE STATE OF NAGALAND AND 19 ORS — Gauhati High Court (2024-10-15)