KAKHETO SEMA

456 recorded High Court judgment(s) · 2021–2025

Courts

Gauhati High Court

456

Disposed Of	269
Dismissed on withdrawal with liberty to approach again	81
Allowed	54
Dismissed	22
Dismissed On withdrawal no order for such liberty	15
Closed	8
Dismissed For Non-prosecution	2
Rejected	2

INDUS VIVA HEALTH SCIENCES PVT.LTD v. THE STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2025-06-18)
SHRI L. NOKIO v. THE STATE OF NAGALAND AND 3 ORS. — Gauhati High Court (2025-06-15)
SHRI M. ESHU AND 3 ORS v. THE STATE OF NAGALAND AND 3 ORS — Gauhati High Court (2025-06-11)
SHRI MARK M. HUMTSOE v. STATE OF NAGALAND AND 7 ORS — Gauhati High Court (2025-06-05)
THE STATE OF NAGALAND AND 5 ORS v. SHRI TOSHI — Gauhati High Court (2025-06-02)
SHRI Y. YANKIU YIMCHUNGER v. STATE OF NAGALAND AND 3 ORS — Gauhati High Court (2025-06-02)
SHRI W. GOPANG KONYAK AND 3 ORS v. THE STATE OF NAGALAND AND 6 ORS — Gauhati High Court (2025-06-02)
SHRI C. THSAPICHUM SANGTAM v. STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2025-05-22)
SHRI CHUMTSASE SANGTAM v. STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2025-05-22)
SHRI H. KIYEKHE SUMI v. STATE OF NAGALAND AND 5 ORS — Gauhati High Court (2025-05-21)