KAILASH GAMBHIR, . P.S.TEJI

26 recorded High Court judgment(s) · 2015–2016

Courts

Disposal nature

Recent judgments

• MAHESH v. STATE OF DELHI ADMINISTRATION — Delhi High Court (2016-03-28)
• MADHU SINGH v. STATE ( NCT OF DELHI) — Delhi High Court (2015-10-15)
• MS MADHU SINGH v. STATE (NCT OF DELHI) — Delhi High Court (2015-10-15)
• MISHRA RAKESH VISHWAMBHAR v. UNION OF INDIA AND ORS — Delhi High Court (2015-09-21)
• DR. SONALI BADHE v. ASHISH CHANDRA SINGH & ORS — Delhi High Court (2015-09-10)
• BHAWANI VERMA v. UNION OF INDIA & ANR — Delhi High Court (2015-09-04)
• SEEMA ROY v. STATE (GOVT OF NCT DELHI) & ANR — Delhi High Court (2015-09-04)
• MR SOUMITRA KUMAR NAHAR v. MS PARUL NAHAR — Delhi High Court (2015-09-04)
• JAYAKUMAR NAT & ANR v. STATE OF NCT OF DELHI & ANR — Delhi High Court (2015-09-04)
• ASHOK KUMAR v. KUSUM NAGPAL — Delhi High Court (2015-08-31)