KAILASH GAMBHIR, . NAJMI WAZIRI

96 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• SANJAY GUPTA v. STATE C.B.I. — Delhi High Court (2016-08-05)
• RAKESH KUMAR SINGH v. UOI & ORS — Delhi High Court (2014-12-24)
• ANUPAMA GUPTA & ORS v. KULDEEP SINGH & ORS — Delhi High Court (2014-12-24)
• GURNAM SINGH v. UNION OF INDIA & ORS. — Delhi High Court (2014-12-22)
• VIJAY NATH YADAV v. UNION OF INDIA & ORS. — Delhi High Court (2014-12-19)
• BABITA KADIAN v. UNION OF INDIA & ORS. — Delhi High Court (2014-12-16)
• DELHI DEVELOPMENT AUTHORITY v. SANTOSH SHARMA & ORS — Delhi High Court (2014-12-10)
• JUNIOR WARRANT OFFICER D R MUNDIYARA v. UNION OF INDIA & ORS — Delhi High Court (2014-12-05)
• SANDEEP SINGH v. UNION OF INDIA & ORS — Delhi High Court (2014-12-03)
• PRADEEP SINGH v. UNION OF INDIA & ORS — Delhi High Court (2014-12-03)