KAILASH GAMBHIR, . INDERMEET KAUR

69 recorded High Court judgment(s) · 2013–2015

Courts

Disposal nature

Recent judgments

• RAJBIR & ANR v. STATE — Delhi High Court (2015-05-20)
• COURT ON ITS OWN MOTION v. FARAH KHATOON — Delhi High Court (2013-12-20)
• RAME SINGH v. STATE — Delhi High Court (2013-12-20)
• RAJBIR v. STATE — Delhi High Court (2013-12-20)
• SHAILESH KUMAR YADAV v. STATE — Delhi High Court (2013-12-20)
• RAMHER v. STATE (GOVT. OF NCT) OF DELHI — Delhi High Court (2013-12-20)
• INAL YADAV @ SHYAM SUNDER v. STATE — Delhi High Court (2013-12-17)
• GURVINDER SINGH v. STATE OF NCT OF DELHI — Delhi High Court (2013-12-16)
• BEERU v. THE STATE (NCT OF DELHI) — Delhi High Court (2013-12-11)
• STATE v. HASNAIN & ANR. — Delhi High Court (2013-12-10)