KAILASH GAMBHIR, . I.S.MEHTA

226 recorded High Court judgment(s) · 2015–2015

Courts

Disposal nature

Recent judgments

• UNION OF INDIA v. ARVIND KUMAR AND ANR — Delhi High Court (2015-05-29)
• UNION OF INDIA v. SHERSHA AND ANR — Delhi High Court (2015-05-29)
• UNION OF INDIA v. GARIMA SINGH & ORS — Delhi High Court (2015-05-29)
• UNION OF INDIA v. SYED EKRAM RIZWI AND ANR — Delhi High Court (2015-05-29)
• UNION OF INDIA v. SANJAY KUMAR — Delhi High Court (2015-05-29)
• DELHI EPDP COOPERATIVE GROUP HOUSING SOCIETY LIMITED v. REGISTRAR, COOPERATIVE SOCIETIES & ORS — Delhi High Court (2015-05-29)
• UNION OF INDIA v. ANANT KISHORE SARAN — Delhi High Court (2015-05-29)
• UNION OF INDIA v. SAN DEEP KUMAR GUPTA — Delhi High Court (2015-05-29)
• UNION OF INDIA v. ATYA NAND — Delhi High Court (2015-05-29)
• UNION PUBLIC SERVICE COMMISSION v. GARIMA SINGH & ORS — Delhi High Court (2015-05-29)