KAILASH GAMBHIR

1,129 recorded High Court judgment(s) · 2007–2020

Courts

Disposal nature

Recent judgments

• SRI KISHAN AND ORS v. APMC — Delhi High Court (2020-03-12)
• RAJA RAM GUPTA v. STATE & ORS — Delhi High Court (2019-12-06)
• DR.SUMIT BATRA v. NEHA BATRA — Delhi High Court (2019-05-24)
• RAMESH PRASAD GUPTA v. ANITA DEVI & ORS — Delhi High Court (2018-05-29)
• ARVINDER SINGH PAL v. UPASANA SINGH — Delhi High Court (2016-09-14)
• JITENDER KUMAR GUPTA v. BAL KISHAN SAINI — Delhi High Court (2016-07-19)
• JITENDER SHARMA v. IAEA — Delhi High Court (2016-05-19)
• VIKAS BHATIA v. AMIT CHOHAN — Delhi High Court (2016-02-19)
• CHANDRA KANTA NARANG v. JAI DEVI ARORA & ORS — Delhi High Court (2016-02-19)
• M/S ASHBE SYSTEMS P.LTD. v. M/S AGAUTA SUGAR & CHEMICALS & — Delhi High Court (2013-10-23)