LexKAILASH CHANDRA SHARMA,MOHAMMAD RAFIQ
51 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 51 |
Disposal nature
| DISMISSED | 24 |
| ALLOWED | 13 |
| DISPOSED OF | 12 |
| PARTLY ALLOWED | 2 |
Recent judgments
- MOHD IQBAL v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2018-01-12)
- SURENDRA SINGH v. STATE OF RAJASTHAN THROUGH P P — Rajasthan High Court (2017-12-12)
- OMVEER v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2017-12-05)
- SATYAVEER v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2017-12-04)
- RADHEYSHYAM v. STATE OF RAJASTHAN THROUGH P P — Rajasthan High Court (2017-11-21)
- MAN SINGH v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2017-11-09)
- MUKESH v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2017-10-24)
- ANTIM LODHA v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2017-10-23)
- KRIPAL SINGH AND ANR v. STATE OF RAJASTHAN THROUGH P P — Rajasthan High Court (2017-10-23)
- RAMVEER AND ORS v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2017-10-11)