KAILASH CHANDRA JOSHI

267 recorded High Court judgment(s) · 2010–2012

Courts

Disposal nature

Recent judgments

• RATAN SINGH and ANR. v. CHAMPALAL and ORS. — Rajasthan High Court (2012-04-16)
• DEVENDER KUMAR and ORS. v. EKLAVYA SINGH and ORS. — Rajasthan High Court (2012-04-11)
• PEPI DEVI and ORS. v. MUNICIPAL BOARD, PALI — Rajasthan High Court (2012-04-10)
• SMT.ANJU GOYAL v. RAJNEESH GOYAL — Rajasthan High Court (2012-04-06)
• RAJ KUMAR v. SMT.SHANTA DEVI and ORS. — Rajasthan High Court (2012-04-06)
• VIJAY SINGH and ANR. v. INDRA SINGH and ORS. — Rajasthan High Court (2012-04-05)
• SMT. MANJU v. ISHWAR DAN — Rajasthan High Court (2012-04-05)
• PUSHPENDRA SINGH SENGAR v. BHANWAR LAL GAMETI — Rajasthan High Court (2012-03-27)
• RAMKARAN and ORS. v. BHARAT SINGH — Rajasthan High Court (2012-03-27)
• SMT.GEETA PALIWAL v. ASHOK JANGID — Rajasthan High Court (2012-03-26)