LexK.VINOD CHANDRAN, ZIYAD RAHMAN A.A
174 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 174 |
Disposal nature
| DISMISSED | 53 |
| CLOSED | 40 |
| ALLOWED | 36 |
| REJECTED | 13 |
| ALLOWED IN PART | 12 |
| DISMISSED AS WITHDRAWN | 9 |
| DISPOSED OF | 3 |
| DISMISSED AS INFRUCTUOUS | 3 |
Recent judgments
- RASHEEDALI.K.M. v. THE DIVISIONAL FOREST OFFICER — Kerala High Court (2022-02-09)
- THE SUPERINTENDENT OF POLICE v. ABDUL HALIM @ HALIM — Kerala High Court (2022-01-27)
- THADIYANEVIDA NAZEER @ UMMER HAJI @ HAJI,SIDHIQUE, NASER v. (STATE OF KERALA) NIA (CORRECTED AS PER ORDER DATED 04/01/2012 IN CRL.M.A. 11122/11. ) — Kerala High Court (2022-01-27)
- DOMINIC ZEVIER v. THE DISTRICT POLICE CHIEF — Kerala High Court (2022-01-14)
- NISHAD A v. STATE OF KERALA — Kerala High Court (2022-01-14)
- V.C.PURUSHU v. SAHIDA — Kerala High Court (2022-01-13)
- SWATHI SIBI v. STATE OF KERALA — Kerala High Court (2022-01-13)
- ABDUL RAHIMAN v. ANITHA — Kerala High Court (2022-01-13)
- RAJILATH v. THE DIRECTOR GENERAL OF POLICE — Kerala High Court (2022-01-12)
- PATHROSE v. STATE OF KERALA — Kerala High Court (2022-01-11)