LexK.VINOD CHANDRAN, V.G.ARUN
2,617 recorded High Court judgment(s) · 2008–2022
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 2617 |
Disposal nature
| DISMISSED | 574 |
| REJECTED | 461 |
| DISPOSED OF | 390 |
| ALLOWED | 311 |
| CLOSED | 257 |
| DISMISSED AS WITHDRAWN | 203 |
| DISMISSED AS INFRUCTUOUS | 190 |
| ALLOWED IN PART | 134 |
Recent judgments
- PREMASUKUMAR, v. THE SECRETARY, HIGHER EDUCATION DEPARTMENT, — Kerala High Court (2022-09-28)
- SUDHA P., v. THE AMBALAPARA SERVICE CO-OPERATIVE BANK LTD. NO. 1512, — Kerala High Court (2022-07-07)
- SOBHA MARY ALAXANDER v. JOHN THOMAS — Kerala High Court (2022-04-06)
- DR. BABU OOMMEN THOMAS v. MALABAR PRODUCE AND RUBBER COMPANY LIMITED — Kerala High Court (2022-04-06)
- P.C. RAJALAKSHMI v. SHRI.TARUN BAJAJ — Kerala High Court (2021-12-10)
- N.RAJAM v. TARUN BAJAJ — Kerala High Court (2021-12-10)
- STATE OF KERALA v. SREEKUMAR P.A. — Kerala High Court (2021-11-09)
- UNION OF INDIA v. CLEMENT REYNOLD FERNANDEZ — Kerala High Court (2021-11-09)
- JACOB THOMAS P. v. ANITA KARWAL — Kerala High Court (2021-11-09)
- UNION OF INDIA v. PUTHUKULANGARA MOHAN — Kerala High Court (2021-11-09)