K.VINOD CHANDRAN, . T.R.RAVI

646 recorded High Court judgment(s) · 2019–2021

Courts

Disposal nature

Recent judgments

• ELLA ABOOBACKER v. V.V.HASSAN — Kerala High Court (2021-10-28)
• RENEESHA P.V. v. DISTRICT SUPERINTENDENT OF POLICE — Kerala High Court (2021-07-26)
• BINU CHANDRAN v. KRISHNANKUTTY — Kerala High Court (2021-07-01)
• M/S. KOOTTUMMEL GROUPS v. THE INCOME TAX OFFICER — Kerala High Court (2021-07-01)
• MRS.LIZY PHILIP v. SARAMMA ANDREWS — Kerala High Court (2021-03-15)
• SAKEER P.S. v. NAUSHAD.U — Kerala High Court (2021-01-25)
• ANOJA MELISSA GEORGE v. ROBIN JOSE — Kerala High Court (2021-01-04)
• AJI KUMAR S v. THE STATE OF KERALA — Kerala High Court (2021-01-04)
• MEENU BOBBY @ MEENU BABY v. BOBBY SATHEESAN — Kerala High Court (2020-12-22)
• P.J. JOLLY v. LEJU GEORGE — Kerala High Court (2020-12-22)