LexK.VINOD CHANDRAN, . SHIRCY V
66 recorded High Court judgment(s) · 2016–2021
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 66 |
Disposal nature
| REJECTED | 20 |
| ALLOWED | 11 |
| DISMISSED | 11 |
| DISPOSED OF | 5 |
| DISMISSED AS WITHDRAWN | 5 |
| DISMISSED AS INFRUCTUOUS | 5 |
| CLOSED | 5 |
| CLOSED AS INFRUCTUOUS | 2 |
Recent judgments
- SREELATHA P.R., v. A.SHAJAHAN IAS, — Kerala High Court (2021-01-19)
- SREELATHA P.R. v. RT.REV A. DHARMARAJ RASALAM — Kerala High Court (2021-01-19)
- SAJEEV S v. RT.REV.A.DHARMARAJ RASLAM — Kerala High Court (2020-11-04)
- SAJEEV S. v. RT. REV. A.DHARMARAJ RASLAM — Kerala High Court (2020-11-04)
- STATE OF KERALA v. JITHA G. — Kerala High Court (2019-08-20)
- JOHN BRITO v. THE DISTRICT POLICE CHIEF, KOLLAM — Kerala High Court (2019-08-20)
- JOSSY STEPHEN v. SRI. PHILIP THOMAS — Kerala High Court (2019-08-20)
- SAMEERA v. THE STATE OF KERALA — Kerala High Court (2019-08-20)
- THE PRINCIPAL, MUSALLAR COLLEGE OF ENGINEERING v. THE STATE OF KERALA — Kerala High Court (2019-08-20)
- K.C.VINAYARAJAN v. JITHA .G. — Kerala High Court (2019-08-20)