LexK.VINOD CHANDRAN, . P.V.KUNHIKRISHNAN
243 recorded High Court judgment(s) · 2020–2022
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 243 |
Disposal nature
| DISMISSED | 67 |
| ALLOWED | 58 |
| REJECTED | 44 |
| DISPOSED OF | 23 |
| CLOSED | 20 |
| DISMISSED AS INFRUCTUOUS | 11 |
| DISMISSED AS WITHDRAWN | 8 |
| DISMISSED IN LIMINE | 6 |
Recent judgments
- MATHEW P THOMAS v. STATE OF KERALA — Kerala High Court (2022-11-10)
- DR. RADHIKA RANI R.K. v. DR.RAJAN N KHOBRAGADE, IAS — Kerala High Court (2022-04-04)
- SUO MOTU v. RAHUL R. NAIR, I.P.S. — Kerala High Court (2022-04-04)
- LEESAMMA JOSEPH, v. THE STATE OF KERALA, — Kerala High Court (2022-04-04)
- UNION OF INDIA v. K.VENUGOPALA PILLAI — Kerala High Court (2021-07-15)
- UNION OF INDIA v. ALL INDIA LOCO RUNNING STAFF ASSOCIATION — Kerala High Court (2021-07-15)
- UNION OF INDIA v. G.R.MAHESH — Kerala High Court (2021-07-15)
- UNION OF INDIA v. P.P.CHACKO — Kerala High Court (2021-07-15)
- JOBY K.B. v. SMT. C.A.LATHA — Kerala High Court (2021-07-15)
- P.RAJAGOPALAN v. SRI.TRILOK KOTHARI — Kerala High Court (2021-07-15)