K.VINOD CHANDRAN, . M.R.ANITHA

250 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• ARUN KUMAR R. v. ANUJA V.R., — Kerala High Court (2021-09-02)
• SUO MOTU v. BINISHA — Kerala High Court (2021-08-10)
• NISA BEEGUM v. THE DISTRICT POLICE CHIEF — Kerala High Court (2021-08-03)
• MTP MUHAMMED FAISAL @ FAISAL v. THE INSPECTOR OF POLICE — Kerala High Court (2021-07-01)
• THE CHAIRMAN, THYKKATTU DEVASWOM TRUST, v. SHAMEER P.S. — Kerala High Court (2021-06-29)
• RAJAN K.C., C.NO.874/15, CENTRAL PRISON, KANNUR v. STATE OF KERALA — Kerala High Court (2021-06-25)
• SANJAY ORAON, C.NO.957 v. STATE OF KERALA — Kerala High Court (2021-06-21)
• SEBASTIAN @ BABICHAN, C.NO.1407, CENTRAL PRISON, TRIVANDRUM v. STATE OF KERALA — Kerala High Court (2021-06-11)
• LALITHA @ LATHA v. STATE OF KERALA — Kerala High Court (2021-06-09)
• INDUS TOWERS LIMITED v. THE DISTRICT TELECOM COMMITTEE — Kerala High Court (2021-05-27)