K.VINOD CHANDRAN

20,261 recorded High Court judgment(s) · 2007–2023

Courts

Disposal nature

Recent judgments

• STATE OF KERALA v. C H USHA, — Kerala High Court (2023-02-10)
• MUTHU SOMAN v. M KANDASWAMY — Kerala High Court (2022-11-25)
• THE CHIEF DIRECTOR (NBO) v. MATHEW T. GEORGE — Kerala High Court (2022-11-25)
• AHAMED SHAREEF PULPARAMBIL v. THE ORIENTAL INSURANCE COMPANY LTD. — Kerala High Court (2022-09-29)
• AHAMMED SHAREEF PULPARAMBIL v. P.S.PRAMOD — Kerala High Court (2022-09-29)
• RAMESH v. STATE OF KERALA — Kerala High Court (2022-09-16)
• RAMESH v. STATE OF KERALA — Kerala High Court (2022-09-16)
• ARYA S. v. THE DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD. — Kerala High Court (2022-05-20)
• SERLY DAS T v. S. JAYA — Kerala High Court (2022-04-04)
• NAFEESA v. HDFC ERGO GENERAL INSURANCE COMPANY LTD. — Kerala High Court (2022-04-04)