K.VINOD CHANDRAN, C. JAYACHANDRAN

786 recorded High Court judgment(s) · 2008–2023

Courts

Disposal nature

Recent judgments

• SMT. SUSHAMA A P v. MARYKUTTY SEBASTIAN — Kerala High Court (2023-03-24)
• SEENA MATHEW v. THE STATE OF KERALA — Kerala High Court (2023-03-24)
• PARK RESIDENCY v. STATE OF KERALA — Kerala High Court (2023-03-22)
• STATE OF KERALA v. MANICKAN — Kerala High Court (2023-03-21)
• STATE OF KERALA v. GOPI — Kerala High Court (2023-03-21)
• ASHRAF KODIYAMPILAKKAL v. BUSHARA — Kerala High Court (2023-03-21)
• STATE OF KERALA v. KRISHNAN, S/O.NARAYANAN — Kerala High Court (2023-03-21)
• AYYAPAN ASHOKAN v. THE COMMISSIONER OF EXCISE — Kerala High Court (2023-03-20)
• STEPHAN MATHEW v. THE SECRETARY — Kerala High Court (2023-03-20)
• STEPHAN MATHEW v. M/S. TVM BOARDS REP BY ITS MANAGING PARTNER T.V.MUJEEB — Kerala High Court (2023-03-20)