LexK.VINOD CHANDRAN, . ASHOK MENON
2,606 recorded High Court judgment(s) · 2013–2021
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 2606 |
Disposal nature
| DISMISSED | 607 |
| CLOSED | 373 |
| DISPOSED OF | 362 |
| ALLOWED | 344 |
| REJECTED | 268 |
| DISMISSED AS WITHDRAWN | 255 |
| DISMISSED AS INFRUCTUOUS | 182 |
| PARTLY ALLOWED | 95 |
Recent judgments
- PRASEENA C.P v. STATE OF KERALA — Kerala High Court (2021-08-10)
- SARITHA M.A., v. ELIZABETH THOMAS, — Kerala High Court (2021-07-27)
- P.A.JOSE v. MR. T.N. RAJEEVAN NAIR — Kerala High Court (2021-07-27)
- P.P.ALPHONSA v. T.N.RAJEEVAN NAIR — Kerala High Court (2021-07-27)
- K.BALAKRISHNAN v. VICE ADMIRAL A.K.CHAWLA — Kerala High Court (2021-07-27)
- HUSSAIN A v. THE ADMINISTRATOR, — Kerala High Court (2021-07-27)
- SAKTHIKUMAR T.K. v. SRI. ARAVINDA BABU P.K. — Kerala High Court (2021-02-05)
- SUDARSANAN K. v. SRI.T.K.JOSE IAS, — Kerala High Court (2021-01-15)
- HARISH KUMAR.K.A v. THE KERALA STATE BEVERAGES CORPORATION LTD — Kerala High Court (2020-12-15)
- NISAMOL K.K. v. STATE OF KERALA — Kerala High Court (2020-11-25)