K.VINOD CHANDRAN, . A.MUHAMED MUSTAQUE

23 recorded High Court judgment(s) · 2014–2014

Courts

Disposal nature

Recent judgments

• N.K.SASIKUMAR v. KERALA LIVESTOCK DEVELOPMENT BOARD LTD. — Kerala High Court (2014-05-02)
• AMRUTHA KALA v. THE SUB INSPECTOR OF POLICE — Kerala High Court (2014-05-02)
• LEELA v. STATE OF KERALA — Kerala High Court (2014-05-02)
• SHINE.V.S v. SHAMEENA.V.A — Kerala High Court (2014-05-02)
• INDULEKHA v. ROJIN — Kerala High Court (2014-05-02)
• BENNY v. THE CIRCLE INSPECTOR OF POLICE — Kerala High Court (2014-05-02)
• HAMNA v. SHIRAJ — Kerala High Court (2014-05-02)
• PRASANTH E.S v. P.K RAVINDRAN — Kerala High Court (2014-05-02)
• DR.GEROGE VARGHESE v. ACADEMY OF MEDICAL SCIENCES, PARIYARAM — Kerala High Court (2014-05-02)
• M/S. A.B.TRADERS v. THE STATE OF KERALA — Kerala High Court (2014-05-02)