K.VENKATARAMAN
1,496 recorded High Court judgment(s) · 2007–2013
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1496 |
Disposal nature
| ORDERED | 575 |
| DISPOSED OF | 520 |
| ALLOWED | 149 |
| DISMISSED | 143 |
| WITHDRAWN DISMISSED | 70 |
| CLOSED | 15 |
| DISMISSED AS WITHDRAWAL | 8 |
| (unspecified) | 4 |
Recent judgments
- M.SAMPATH v. THE SECRETARY DEPARTMENT OF — Madras High Court (2013-04-25)
- M/S. COLOUR HOMES DEVELOPERS v. THE TAMIL NADU ELECTRICITY — Madras High Court (2013-04-22)
- M.JAYANTHI v. THE ELECTION COMMISSION OF — Madras High Court (2013-04-05)
- S.CHINNADURAI v. MRS. K.ALAGUVELU — Madras High Court (2013-04-05)
- V.MOHAN v. STATE OF TAMILNADU — Madras High Court (2013-03-13)
- M/S.RAGHU RAMA RENEWABLE v. THE GOVT. OF TAMILNADU — Madras High Court (2013-03-01)
- KR PERIAKARRUPPAN v. R.S. RAJA KANNAAPPAN — Madras High Court (2013-01-21)
- A.LASER v. V.ANBAZHAGAN — Madras High Court (2013-01-11)
- S.B.SUJI CHIT (PVT.) LTD., v. V.SUBRAMANIAM, — Madras High Court (2012-12-05)
- T. SENGUTTUVAN v. KANDHAN (A) MURUGESAN S.M. — Madras High Court (2012-11-06)
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