K.VAIDYA

159 recorded High Court judgment(s) · 1993–1997

Courts

Gujarat High Court

159

38-RULE ABSOLUTE/ALLOWED @ FH	136
42-RULE DISCHARGED @ FH	14
26-DISMISSED @ ADM.STAGE	5
39-RULE DISCHARGED/DISMISSED @ FH	2
28-REJECTED @ ADM.STAGE	2

KANTABEN MAFATLAL GAJABHAI v. GOVINDBHAI MANUBHAI PATHI — Gujarat High Court (1997-03-31)
STATE OF GUJ v. BRAHMIN BABULAL HARIBHAI — Gujarat High Court (1997-03-26)
STATE OF GUJ. v. SARTANSINH RUPSINH RATHOD — Gujarat High Court (1997-03-20)
STATE OF GUJ v. B R JOSHI — Gujarat High Court (1997-03-04)
STATE OF GUJ. v. VAGHELA BAKORSINH RATANSINH — Gujarat High Court (1997-03-03)
STATE OFGUJRAT v. LAKSHMAN MANGAJI MENA — Gujarat High Court (1997-02-06)
DAHYABHAI KALUBHAI SOLANKI v. MANGAL TEXTILES — Gujarat High Court (1997-01-31)
STATE OF GUJARAT v. SUDHIR MEHTA — Gujarat High Court (1997-01-24)
DAHYABHAI NARANBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (1997-01-24)
SAROJBEN M..SHAH v. STATE OF GUJARAT — Gujarat High Court (1997-01-17)