K V ARAVIND

122 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• H.R.PADMINI W/O BHARAMAPPA, v. VENKATESH SOMAPPA BANTANUR, — Karnataka High Court (2025-09-19)
• M.N.VASU v. SMT.VEENA VINOD BALASE — Karnataka High Court (2025-09-19)
• DYAMANNA S/O BASAPPA HARIHARA v. STATE OF KARNATAKA — Karnataka High Court (2025-07-25)
• TAVANAPPA S/O CHANDU ALAGUR v. THE STATE OF KARNATAKA R/BY PSI, — Karnataka High Court (2025-07-25)
• CHANDRU S/O YELLAPPA BENNE ALIAS CHANDRU v. THE STATE OF KARNATAKA — Karnataka High Court (2025-07-25)
• SHRI.VIJAY S/O GOVIND SANE v. SHRI.MILINDKUMAR S/O GAJANAN MAILANNAVAR — Karnataka High Court (2025-07-25)
• SHIVAYOGI S/O. GANGDHARAPPA HUMBI v. SMT.PUSHPA W/O. ASHOK MULIMANI — Karnataka High Court (2025-07-25)
• MUSTAK AHMAD S/O. SAYED AHAMAD HAVELI v. HUMAYUN S/O. DONGRISAB MIRJI — Karnataka High Court (2025-07-25)
• SHRI. SUBHASH S/O MALAVVA MADAR v. THE STATE OF KARNATAKA — Karnataka High Court (2025-07-25)
• SHRI SUDHIR PATIL v. M/S SHIVA GENERATORS, REPRESENTED — Karnataka High Court (2025-07-25)