K. V. ARAVIND

532 recorded High Court judgment(s) · 2023–2026

Courts

Karnataka High Court

532

DISMISSED	246
DISPOSED	125
ALLOWED	98
Partly Allowed	28
REJECTED	14
Dismissed for Non-Prosecution	8
Dismissal for Non Compliance of Office Objections	6
Abated	5

ROHITH v. STATE OF KARNATAKA — Karnataka High Court (2026-05-21)
SRI ANANTHAKRISHNA SHANBAGH v. STATE OF KARNATAKA — Karnataka High Court (2026-05-21)
MOHAMMED ASIF v. STATE OF KARNATAKA — Karnataka High Court (2026-05-21)
CHANDAVVA v. STATE BY JIGANI POLICE STATION — Karnataka High Court (2026-05-21)
PRAVEEN KUMAR. P@PRAVEEN v. STATE BY MAHADEVAPURA P S — Karnataka High Court (2026-05-21)
LOHITHASWA B K v. THE STATE OF KARNATAKA BY — Karnataka High Court (2026-05-21)
NAGENDRA @ NAGENDRA N v. STATE OF KARNATAKA — Karnataka High Court (2026-05-21)
DHEERAJ V v. STATE OF KARNATAKA — Karnataka High Court (2026-05-21)
SRI.MANUKUMAR B.T., v. THE STATE OF KARNATAKA — Karnataka High Court (2026-05-21)
SRI. GOUTHAM, v. THE STATE OF KARNATAKA BY — Karnataka High Court (2026-05-21)