K.U. CHANDIWAL, F.I. REBELLO

188 recorded High Court judgment(s) · 2008–2008

Courts

Bombay High Court

188

OTHERS DISPOSED OFF	140
DISPOSED OFF	36
Dissmiss For Default/Non-Prosecution	2
APPEAL DISMISSED/CONFIRMED	2
PARTLY ALLOWED PARTLY DISMISSED	2
Rejected	2
REJECTED /DISPOSED AT ADM.STAGE(EXCEPT APPEAL) BAIL GR./REJ.	1
Allowed	1

THE COMMISSIONER OF INCOME TAX -I THANE v. GANESH KRISHNA MORE — Bombay High Court (2008-07-04)
THE COMMISSIONER OF INCOME-TAX-IIIMTHANE v. SHRI KOODAHI KALLYATAN AMBUJAKSHAN — Bombay High Court (2008-07-04)
the commissioner of income-tax-1,thane v. shri jaisingh vinayak rane — Bombay High Court (2008-07-04)
THE COMMISSIONER OF INCOME TAX 1, THANE v. NILESH D. SAWANT — Bombay High Court (2008-07-04)
THE COMMISSIONER OF INCOME TAX -I THANE v. PRAKASH P. PEDNEKAR — Bombay High Court (2008-07-04)
the commissioner of income-tax-1,thane v. shri krishna d bane — Bombay High Court (2008-07-04)
THE COMMISSIONER OF INCOME TAX -I THANE v. JANU S. KHAMKAR — Bombay High Court (2008-07-04)
THE COMMISSIONER OF INCOME TAX -I THANE v. BHARGAV MADHUKAR SALVI — Bombay High Court (2008-07-04)
THE COMMISSIONER OF INCOME TAX -I THANE v. CHANDRHANS SAKHARAM PATIL — Bombay High Court (2008-07-04)
THE COMMISSIONER OF INCOME TAX -I THANE v. JAYANT H. BHOIR — Bombay High Court (2008-07-04)