K.U. CHANDIWAL, A. I. S. CHEEMA

680 recorded High Court judgment(s) · 2013–2013

Courts

Bombay High Court

680

DISPOSED OFF	363
DISMISSED	160
APPLICATION ALLOWED	61
RULE ABSOLUTE	29
PARTLY ALLOWED AND PARTLY DISMISSED	19
LEAVE TO APPEAL GRANTED/REFUSED	16
RULE DISCHARGED	7
REJECTED /DISPOSED OF AT ADMISSION STAGE(EXCEPT APPEAL)	7

MOHANREDDY LINGAREDDY NALLA AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2013-10-25)
NIRAJ DEVIDAS PATIL AND ANOTHER v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2013-10-24)
VALLABH VISHWASRAO GADHE v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2013-10-23)
SOMNATHAPPA PRABHUAPPA BIDWE AND OTHERS v. MAYURI AKSHAYA SANGEKAR AND OTHERS — Bombay High Court (2013-10-23)
VISHNUPANT BHANUDAS SOLANKE AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2013-10-23)
BALAJI SHANKAR PUPALWAD AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2013-10-23)
PRASAD @ PAPPU DHONDIRAM BORASE AND ANOTHER v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-10-23)
DADARAO VITHALRAO GAVANE AND ORS v. THE STATE OF MAH THR. JALKOT P.S. — Bombay High Court (2013-10-23)
SUNIL SHIVAJI VARKHADE AND ORS v. THE STATE OF MAH — Bombay High Court (2013-10-23)
VISHNUPANT BHANUDAS SOLANKE AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2013-10-23)