LexK.THANKAPPAN
503 recorded High Court judgment(s) · 2006–2021
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 503 |
Disposal nature
| DISMISSED | 265 |
| ALLOWED | 141 |
| PARTLY ALLOWED | 29 |
| REMANDED | 18 |
| DISPOSED OF | 18 |
| CLOSED | 14 |
| DISMISSED AS WITHDRAWN | 14 |
| SETTLED | 1 |
Recent judgments
- SHAJI, S/O. RAGHAVAN, v. STATE OF KERALA — Kerala High Court (2021-09-14)
- SANKAR v. SUPDT. OF POLICE — Kerala High Court (2007-11-20)
- CHANDRANAD @ HARI v. STATE OF KERALA — Kerala High Court (2007-11-20)
- ERNAKULAM DISTRICT CO-OP. BANK, KAKKANAD v. THANKAMANI C.K., JT. REGISTRAR OF CO-OP. — Kerala High Court (2007-11-19)
- STEPHEN GEORGE v. NIZAR & ANOTHER — Kerala High Court (2007-11-16)
- JOHNY @ JOHN v. STATE OF KERALA — Kerala High Court (2007-11-15)
- SREE SAKTHI PAPER MILLS LTD v. ANJANAYA ENTERPRISES — Kerala High Court (2007-11-15)
- SREESAKTHI PAPER MILLS LTD. v. ANJANAYA ENTERPRISES — Kerala High Court (2007-11-14)
- A.R.KUTTYKRISHNAN v. SURESHAN KOYILLERAN — Kerala High Court (2007-11-13)
- STATE OF KERALA v. M.R.SUSEELA — Kerala High Court (2007-11-13)