K.THAKER

385 recorded High Court judgment(s) · 2013–2015

Courts

Gujarat High Court

385

39-RULE DISCHARGED/DISMISSED @ FH	189
38-RULE ABSOLUTE/ALLOWED @ FH	60
44-PARTLY ALLOWED @ FH	53
47-DISPOSAL IN ANY OTHER MODE FH	51
46-ANY OTHER MODE @ FH	11
26-DISMISSED @ ADM.STAGE	4
59-RULE ISSUED & RULE DISCHARGED/DISMISSED@FH	4
(unspecified)	4

DEVCHANDBHAI BACHUBHAI VAJA v. THE STATE OF GUJARAT — Gujarat High Court (2015-08-21)
STATE OF GUJARAT v. ISHWARSINH JORAVARSINH NAYAK — Gujarat High Court (2015-08-13)
STATE OF GUJARAT v. IQBALBHAI ISMAILBHAI SHAIKH — Gujarat High Court (2015-08-12)
HEIRS OF V H KHACHAR v. STATE OF GUJARAT — Gujarat High Court (2015-08-10)
STATE OF GUJARAT v. GYANCHAND HIRALAL JAIN — Gujarat High Court (2015-08-06)
PANCHAL HASMUKHRAY GIRDHARLAL v. STATE OF GUJARAT — Gujarat High Court (2015-08-06)
THE STATE OF GUJARAT v. INDRAJITSINH @ NIRMALSING GURUSHIR KRUPALU HARI — Gujarat High Court (2015-08-04)
STATE OF GUJARAT v. PRAVIN CHANABHAI SOLANKI — Gujarat High Court (2015-08-04)
THE STATE OF GUJARAT v. INDRAJITSINH @ NIRMALSING GURUSHIR KRUPALU HARI — Gujarat High Court (2015-08-04)
THE STATE OF GUJARAT v. INDRAJITSINH @ NIRMALSING GURUSHRI KRUPALU HARI — Gujarat High Court (2015-08-04)