LexK.T.SANKARAN
12,414 recorded High Court judgment(s) · 2005–2016
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 12414 |
Disposal nature
| ALLOWED | 6152 |
| DISMISSED | 2533 |
| DISPOSED OF | 1675 |
| CLOSED | 1129 |
| DISMISSED AS WITHDRAWN | 326 |
| PARTLY ALLOWED | 196 |
| DISMISSED FOR DEFAULT | 152 |
| DISMISSED AS INFRUCTUOUS | 100 |
Recent judgments
- STATE v. JAYANANDAN @ JAYAN — Kerala High Court (2016-12-19)
- NATIONAL INSURANCE CO. v. M/S.PATTU AGENCIES — Kerala High Court (2016-12-19)
- V.P.AYOOB v. K.P.HASHIQ — Kerala High Court (2016-12-14)
- SUMATHI v. RAGHAVAN — Kerala High Court (2016-12-13)
- SUSHA v. STATE OF KERALA — Kerala High Court (2016-11-21)
- RAMACHANDRAN v. SANTHANAVALLY — Kerala High Court (2016-11-04)
- MEENA JOSHY @ MEENA KRISHNA RAJ v. JIJO P.GEORGE — Kerala High Court (2016-11-02)
- SEBI MATHEW @ MARIAYAMMA v. STATE OF KERALA — Kerala High Court (2016-10-31)
- GEETHA PRASAD v. P.MARIYAM — Kerala High Court (2016-10-28)
- SHIHAZ v. STATE OF KERALA — Kerala High Court (2016-10-28)