K. SWAMIDURAI(LOK-I)

30 recorded High Court judgment(s) · 2012–2018

Courts

Madras High Court

SETTLED BEFORE THE LOK-ADALATS	28
DISPOSED OF	1
DISMISSED AS INFRUCTUOUS	1

NATIONAL INSURANCE CO. LTD., v. M.SELVAM — Madras High Court (2018-08-21)
P.KUPPAN@ KUPPUSAMY v. D.DINESH,S/O.DAKSHINAMURTHY — Madras High Court (2018-07-02)
AMUDHA v. JEYA GANDHAN — Madras High Court (2018-02-02)
THE MANAGING DIRECTOR v. M.RAJESWARI — Madras High Court (2017-11-23)
M/S.CHEMOLEUMS INDIA PVT v. MRS.M.SUKANYA MAHESH — Madras High Court (2017-07-03)
THE DIVIIONAL MANAGER NATIONAL v. MINOR VISHAL S/O VEERAPPAN — Madras High Court (2017-04-26)
ARUMUGAM v. S. SUNDARAJU — Madras High Court (2017-04-26)
TATA AIG GENERAL INSURANCE v. G. PANNEER SELVAM — Madras High Court (2017-04-03)
TATA AIG GENERAL INSURANCE v. MR. KATHIVELSAMY — Madras High Court (2017-04-03)
M.BHASKARAN v. T.K.MURALI — Madras High Court (2017-03-03)