K SURESH REDDY,V.SUJATHA

101 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• Moyya Munna v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2025-09-18)
• BANAVATH SIVA NAIK, S/O LATCHI RAM NAIK, v. THE STATE OF ANDHRA PRADESH, — Andhra Pradesh High Court (2025-09-18)
• PEETHA SRINIVASA RAO v. The STATE OF AP., — Andhra Pradesh High Court (2025-07-30)
• Thammiseety Pulla Rao v. The State of Andhra Pradaesh — Andhra Pradesh High Court (2025-07-30)
• Uyyala sreenu v. The state Inspectyor of police — Andhra Pradesh High Court (2025-07-30)
• Shaik Bhash v. SHO,III TOWN POLICE STATION — Andhra Pradesh High Court (2025-07-29)
• SHAIK BASHA v. STATE OF TELANGAN — Andhra Pradesh High Court (2025-07-29)
• Golagani Srinicasa Rao v. The State of Andhra Pradesh — Andhra Pradesh High Court (2025-07-28)
• Yerramsetty Ramesh v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2025-07-27)
• Kadiyala Gangaraju v. The State of Andhra Pradesh — Andhra Pradesh High Court (2025-07-23)