K SURESH REDDY,T.C.D.SEKHAR

45 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• KURELLA VENKATESWARA RAO, WG.DT., v. THE STATE OF AP., REP PP., — Andhra Pradesh High Court (2025-05-01)
• KUKKAPALLI VENKATESHWARLU @ VENKATESSH, SPSR NELLORE., v. THE STATE OF ANDHRA PRADESH, REP PP., — Andhra Pradesh High Court (2025-03-06)
• JETTI SUNEEL KUMAR REDDY, SPSR NELLORE DT., v. THE STATE OF AP., REP PP., — Andhra Pradesh High Court (2025-03-06)
• DONGARI DEVENDRA v. THE NATIONAL INVESTIGATION AGENCY — Andhra Pradesh High Court (2025-03-06)
• CHUKKA SHILPA v. THE NATIONAL INVESTIGATION AGENCY — Andhra Pradesh High Court (2025-03-06)
• Thathapudi Rommel Roy @ Monty v. The State of Andhra Pradesh — Andhra Pradesh High Court (2025-03-06)
• DUVVATI BABU RAO, EG.DT., v. THE STATE OIF AP., REP PP., — Andhra Pradesh High Court (2025-02-19)
• KOTA HAJI VALI @ HAJI BASHA, ANANTAPURAMU., v. THE STATE OF ANDHRA PRADESH, REP PP., — Andhra Pradesh High Court (2025-02-19)
• SATTENAPLLI AMOSH, GUNTUR DT., v. THE STATE OF AP., REP PP., — Andhra Pradesh High Court (2025-02-17)
• NAYAKULA EERANNA @ N.KAMBAIAH, ANANTAPURAM DT., v. STATE OF AP., REP BY PP., — Andhra Pradesh High Court (2025-02-17)