K SURESH REDDY,SUBBA REDDY SATTI

103 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• KELAM CHANDRAMOULI v. THE STATE OF A.P., — Andhra Pradesh High Court (2026-01-07)
• Kommireddinagu @ ganesh v. The State of Andhra pradesh — Andhra Pradesh High Court (2026-01-07)
• Mandala Venkata Sunil Kumar @ Sunil v. The State of AP., — Andhra Pradesh High Court (2026-01-06)
• Gollapalli Ramaro v. The State of AP., — Andhra Pradesh High Court (2026-01-05)
• Potlacheruvu Gangadhara Rao v. The State of AP., — Andhra Pradesh High Court (2026-01-05)
• Cherukuri Venkatesh v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-01-05)
• Gudapu Veeranjaneyulu @ China Anji, v. State of Andhra Pradesh, — Andhra Pradesh High Court (2026-01-05)
• KANDARAPU LAKSHMAIAH OR BOPPANNA v. STATE OF AP., — Andhra Pradesh High Court (2026-01-05)
• Pasala Gangaiah @ Mabbu Gangaiah v. The State of A.P — Andhra Pradesh High Court (2026-01-04)
• Dara Srikanth alias Sekhar v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-01-04)