LexK SURESH REDDY,K SREENIVASA REDDY
191 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 191 |
Disposal nature
| DISMISSED | 70 |
| ALLOWED NO COSTS | 61 |
| PARTLY ALLOWED NO COSTS | 28 |
| DISMISSED AS ABATED | 24 |
| CLOSED NO COSTS | 5 |
| DISMISSED NO COSTS | 1 |
| DISPOSED OF NO COSTS | 1 |
| DISMISSED WITH COSTS | 1 |
Recent judgments
- MALLU KHADER REDDY, KURNOOL., v. AVULA NARENDRA MURTHY NAIDU, KURNOOL & 7 OTRS, REP PP., — Andhra Pradesh High Court (2025-01-30)
- Reddi Govindarao @ Gopi Chandu v. The State of Andhra Pradesh — Andhra Pradesh High Court (2025-01-30)
- Kunchala Sasi Krishna v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2025-01-30)
- DUMPA BUCHI BABU @ BUJJI, SRIKAKULAM., v. THE STATE OF AP., REP PP., — Andhra Pradesh High Court (2025-01-30)
- SANGIREDDY MAHANANDI REDDY, KURNOOL DT., v. THE STATE OF AP., REP PP., — Andhra Pradesh High Court (2025-01-30)
- M.BHUPATHI, CHITTOOR DT., v. THE STATE OF AP., REP PP., — Andhra Pradesh High Court (2025-01-30)
- K.YEDUKONDALU, PRAKASAM DT & 8 OTRS., v. STATE OF AP., REP PP., — Andhra Pradesh High Court (2025-01-30)
- THE STATE OF ANDHRA PRADESH v. Kunchala Sasi Krishna — Andhra Pradesh High Court (2025-01-30)
- D.NAGA GOPAL REDDY, KURNOOL DT., v. THE STATE OF AP., REP PP., — Andhra Pradesh High Court (2025-01-30)
- PENGALURU VIJAY, CHITTOOR DT., v. THE STATE OF AP., REP PP., — Andhra Pradesh High Court (2025-01-30)