K SURESH REDDY,A. HARI HARANADHA SARMA

30 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• A. Sreenivasulu, v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-06-03)
• Smt. MareeduBuela Prasanthi alias Bommasani Buela Prasanthi, v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-06-03)
• Jaragula Ajay Kumar, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2026-06-03)
• Smt.Chopparapu Usha Rani, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2026-06-03)
• Gopavarapu Gangadhara Narasimha Rao v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-06-03)
• Kosetty Chodinaidu v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-07)
• GILAKALAGIRI v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-04-30)
• I JAYALAKSHMI v. C JANARDHAN REDDY — Andhra Pradesh High Court (2026-04-30)
• Vanaja Sankararao v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-04-22)
• Chinthakrindi Purnachandrarao @ Purna v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-04-22)