LexK SURESH REDDY
4,983 recorded High Court judgment(s) · 2020–2026
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 4983 |
Disposal nature
| DISPOSED OF NO COSTS | 1064 |
| ALLOWED NO COSTS | 944 |
| WITHDRAWN | 779 |
| DISMISSED AS INFRUCTUOUS | 548 |
| CLOSED NO COSTS | 526 |
| DISMISSED NO COSTS | 496 |
| DISMISSED | 285 |
| DISMISSED FOR DEFAULT | 204 |
Recent judgments
- Gudala Anjani Durga Siva Prakash @ Siva Prakash Gudala, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2026-05-06)
- Yanamala Rajesh Babu v. Jahnavi V — Andhra Pradesh High Court (2026-05-06)
- TEJ TOBACCO TRADERS and 2 ORS v. M/S SRIRAM ENTERPRISES & ANOTHER REP. BY P.P. — Andhra Pradesh High Court (2026-05-06)
- Kasi Rakesh v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-05)
- KESAMSETTY PEDA OBULAIAH @ OBULAIAH v. KESAMSETTY PREMA SAI — Andhra Pradesh High Court (2026-04-30)
- P. Tavitha Thulasi, v. Dontala Prasad — Andhra Pradesh High Court (2026-04-30)
- Anumalasetty Anand v. Chinni Lakshmi Rajyam — Andhra Pradesh High Court (2026-04-30)
- ANUMALASETTY ANAND v. CHINNI LAKSHMI RAJYAM — Andhra Pradesh High Court (2026-04-30)
- Mantri Sai Babu v. THE STATE OF AP — Andhra Pradesh High Court (2026-04-30)
- DOMMARAJU RAJESH VARMA v. MUNAGAPATI VENKATA SUBBAMMA — Andhra Pradesh High Court (2026-04-30)