LexK.SURENDRA MOHAN, THOTTATHIL B.RADHAKRISHNAN
215 recorded High Court judgment(s) · 2009–2014
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 215 |
Disposal nature
| DISPOSED OF | 111 |
| DISMISSED | 41 |
| CLOSED | 35 |
| ALLOWED | 11 |
| DISMISSED AS NOT PRESSED | 7 |
| DISMISSED AS WITHDRAWN | 7 |
| SETTLED | 2 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- MALABAR DEVASWOM BOARD v. ELAYOOR SREE VISHNU KSHETHRA SAMRAKSHANA SAMITHI — Kerala High Court (2014-06-11)
- RAJAN v. SHAJI MATHEW — Kerala High Court (2013-07-17)
- J.CHANDRAN NAIR v. SHYLAMBIKA — Kerala High Court (2013-06-21)
- LALITHAMBA v. LAKSHMI — Kerala High Court (2012-11-29)
- T.K.JOHNSON @ UNNI v. MANJULA MARIA GEORGE — Kerala High Court (2012-04-04)
- MRS.JINCE MARY JOHNS v. K.P.JOHNY & OTHERS — Kerala High Court (2011-10-18)
- SALIYAL BEEVI v. THE STATE OF KERALA — Kerala High Court (2011-09-30)
- ELAYOOR SREE VISHNU KSHETHRA v. MALABAR DEVASWOM BOARD — Kerala High Court (2011-09-19)
- B.MURALEEDHARAN AND OTHERS v. THE TRAVANCORE DEVASWOM BOARD & OTHERS — Kerala High Court (2011-09-07)
- KRISHNAKUMAR v. THE TRAVANCORE DEVASWOM BOARD — Kerala High Court (2011-09-07)