LexK.SURENDRA MOHAN, . SHIRCY V
142 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 142 |
Disposal nature
| DISMISSED | 112 |
| DISPOSED OF | 11 |
| ALLOWED | 8 |
| DISMISSED AS WITHDRAWN | 6 |
| CLOSED | 2 |
| DISMISSED AS INFRUCTUOUS | 1 |
| DISMISSED AS NOT PRESSED | 1 |
| PARTLY ALLOWED | 1 |
Recent judgments
- STATE OF KERALA v. DR. SOUMYA P. SUSHEEL — Kerala High Court (2019-02-28)
- STATE OF KERALA v. REMYA K.T — Kerala High Court (2019-02-28)
- STATE OF KERALA v. SUNIL JOSEPH — Kerala High Court (2019-02-28)
- THE STATE OF KERALA v. JAYARAMAN K — Kerala High Court (2019-02-28)
- STATE OF KERALA v. ASWATHY R. — Kerala High Court (2019-02-28)
- STATE OF KERALA v. SREEJTH B.NAIR — Kerala High Court (2019-02-28)
- STATE OF KERALA v. ROOPESH — Kerala High Court (2019-02-28)
- THE STATE OF KERALA v. MUHAMMED .K — Kerala High Court (2019-02-28)
- STATE OF KERALA v. SHYNI N.A — Kerala High Court (2019-02-28)
- STATE OF KERALA v. JAYARAMAN .K — Kerala High Court (2019-02-28)