K.SURENDRA MOHAN, . SHAJI P.CHALY

146 recorded High Court judgment(s) · 2015–2017

Courts

Disposal nature

Recent judgments

• DAISY PHILIP @ JESSY JOSEPH v. DISTRICT ANIMAL HUSBANDARY OFFICER — Kerala High Court (2017-04-05)
• STATE OF KERALA v. LUCKA — Kerala High Court (2017-04-05)
• NADIRA T.K. v. THE DEPUTY DIRECTOR OF EDUCATION — Kerala High Court (2016-08-31)
• EAPEN FEBI CHERIAN v. CIRCLE INSPECTOR OF POLICE — Kerala High Court (2016-04-12)
• MOHAMED SADIK.M v. AUTHORIZED OFFICER — Kerala High Court (2016-04-12)
• HAMEED KUNJU v. NAZIM — Kerala High Court (2016-04-12)
• ASSOCIATED SCIENTIFIC CO (CLT) v. CIRCLE INSPECTOR OF POLICE — Kerala High Court (2016-04-12)
• SYAM MOHAN v. P.K.PREETHY — Kerala High Court (2016-03-30)
• ABDUL JAWAD M.F. v. R.RAJ PRADEEP — Kerala High Court (2016-03-11)
• GEORGE JOSEPH v. THE COMMISSIONER OF EXCISE & OTHERS — Kerala High Court (2016-02-19)