K.SURENDRA MOHAN, R.BASANT
1,214 recorded High Court judgment(s) · 2009–2012
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 1214 |
Disposal nature
| DISMISSED | 693 |
| ALLOWED | 309 |
| PARTLY ALLOWED | 126 |
| DISMISSED AS WITHDRAWN | 28 |
| DISMISSED AS NOT PRESSED | 27 |
| DISMISSED AS INFRUCTUOUS | 22 |
| DISPOSED OF | 6 |
| CLOSED | 2 |
Recent judgments
- PRABHADEVI v. STATE OF KERALA — Kerala High Court (2012-02-08)
- MUHAMMED ALI v. ORIENTAL INSURANCE CO. LTD. — Kerala High Court (2011-11-04)
- THE NEW INDIA ASSURANCE COMPANY LTD. v. RAVEENDRAN — Kerala High Court (2011-11-04)
- ASMA BEEVI & OTHERS v. ABDUL NAZEER ETC. — Kerala High Court (2011-11-04)
- P.P.BABU v. JACOB K THOMAS — Kerala High Court (2011-11-04)
- K.A.LAZER v. THULADIDAS @ SANTHOSH — Kerala High Court (2011-11-04)
- GOPAKUMAR v. LIVINGSTONE — Kerala High Court (2011-11-04)
- C.V.RAJAN v. SATHEESH.V.PILLAI — Kerala High Court (2011-11-04)
- ABRAHAM P.J. @ KUTTYACHAN v. SHAJI SEBASTIAN — Kerala High Court (2011-11-04)
- SUNDARAN AND ANOTHER v. UMMER K & OTHERS — Kerala High Court (2011-11-03)
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